| Case Title | Date |
|---|---|
| (SYED) HAMID HASAN AND ORS Vs. EMPEROR | October 7, 1931 |
| BASHIR-UD-DIN AND ANR Vs. EMPEROR | October 13, 1931 |
| CHANDER SARUP AND ANR Vs. MURARI LAL AND ANR | October 27, 1931 |
| CHITESHWAR DUBE AND ORS Vs. EMPEROR | October 13, 1931 |
| EMPEROR Vs. HULASI | October 27, 1931 |
| JANKI DAS AND ANR Vs. SHEO PRASAD | October 23, 1931 |
| KUNDAN LAL AND ANR Vs. B DULI CHAND AND ORS | October 28, 1931 |
| LALA JANKI DASS AND ANR Vs. RAI BAHADUR LALA SHEO PRASAD AND ANR | October 23, 1931 |
| MANNI LAL Vs. EMPEROR | October 28, 1931 |
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