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APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI OCL INDIA LIMITED Vs. BIFR AND OTHERS
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July 5, 2010 |
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DUNCANS INDUSTRIES LTD. Vs. BIFR AND OTHERS
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April 23, 2010 |
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G.D. RATHI STEEL LTD. Vs. BIFR AND OTHERS
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September 20, 2010 |
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IFCI (RE: PUNJAB WOOLCOMBERS LTD.) Vs. BIFR AND OTHERS
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April 29, 2010 |
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LABH CONSTRUCTION INDUSTRIES LTD. Vs. BIFR AND OTHERS
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April 26, 2010 |
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NAYAGARA TECHNOLOGIES LTD. Vs. BIFR AND OTHERS
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September 23, 2010 |
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SANDIP J. BHATT RAMAKANT M. MAYEKAR (RE: MALLEABLE IRON & STEEL CASTINGS CO. (P) LTD.) Vs. BIFR AND OTHERS
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April 29, 2010 |
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SHERVANI SUGAR SYNDICATE LIMITED Vs. BIFR AND OTHERS
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July 6, 2010 |
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STATE GOVERNMENT OF HARYANA THROUGH EXCISE AND TAXATION OFFICER, PANCHKULA (RE: HMT MACHINE TOOLS LTD.) Vs. BIFR AND OTHERS
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April 28, 2010 |
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STEEL AUTHORITY OF INDIA (RE: SHIMOGA STEEL LTD.) Vs. BIFR AND OTHERS
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September 20, 2010 |
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SUMAN MOTELS LIMITED Vs. BIFR AND OTHERS
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September 29, 2010 |
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SUNFLAG IRON AND STEEL CO. LIMITED (RE.: TRINITY FORGE LIMITED) Vs. BIFR AND OTHERS
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April 29, 2010 |
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UTTARANCHAL POWER CORPORATION LTD. (RE. IDPL LTD.) Vs. BIFR AND OTHERS
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June 29, 2010 |
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