| Case Title | Date |
|---|---|
| ASHOK KUMAR Vs. UNION OF INDIA | October 25, 2010 |
| EX RECRUIT SUNIL YADAV Vs. UNION OF INDIA | September 1, 2010 |
| JAGDISH SINGH Vs. UNION OF INDIA | November 2, 2010 |
| LILADHAR Vs. UNION OF INDIA | May 14, 2010 |
| RAMJAS Vs. UNION OF INDIA | November 26, 2010 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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